Delhi High Court - Orders
Sun Pharma Laboratories Limited vs Glenmark Pharmaceuticals Limited on 9 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 711/2022, I.A. 20492-20493/2022, I.A. 1306/2023
SUN PHARMA LABORATORIES LIMITED ..... Plaintiff
Through: Mr. Sachin Gupta, Ms. Swati Meena,
Mr. Yashi Agarwal, Mr. Rohit
Pradhan, Advocates.
versus
GLENMARK PHARMACEUTICALS LIMITED ..... Defendant
Through: Mr. CM Lal, Sr. Advocate, Mr. Nitin
Sharma, Mr. Kanishk Kumar, Mr.
Deepika Pokharia, Mr. Naman
Tandon, Mr. Ananya Chugh,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.02.2023 I.A. 16736/2022 (under Order XXXIX Rules 1 and 2 r/w Section 151 of CPC, 1908)
1. Arguments heard.
2. Judgment reserved.
SANJEEV NARULA, J FEBRUARY 9, 2023 komal Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:10.02.2023 20:16:22