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Delhi High Court - Orders

Sun Pharma Laboratories Limited vs Glenmark Pharmaceuticals Limited on 9 February, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~22
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 711/2022, I.A. 20492-20493/2022, I.A. 1306/2023
                                 SUN PHARMA LABORATORIES LIMITED                      ..... Plaintiff
                                                    Through:   Mr. Sachin Gupta, Ms. Swati Meena,
                                                               Mr. Yashi Agarwal, Mr. Rohit
                                                               Pradhan, Advocates.



                                                    versus

                                 GLENMARK PHARMACEUTICALS LIMITED                   ..... Defendant
                                                    Through:   Mr. CM Lal, Sr. Advocate, Mr. Nitin
                                                               Sharma, Mr. Kanishk Kumar, Mr.
                                                               Deepika Pokharia, Mr. Naman
                                                               Tandon,    Mr.   Ananya    Chugh,
                                                               Advocates.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                 ORDER

% 09.02.2023 I.A. 16736/2022 (under Order XXXIX Rules 1 and 2 r/w Section 151 of CPC, 1908)

1. Arguments heard.

2. Judgment reserved.

SANJEEV NARULA, J FEBRUARY 9, 2023 komal Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:10.02.2023 20:16:22