Income Tax Appellate Tribunal - Ahmedabad
The Ito, Ward-2(1)(2), Ahmedabad vs Janki Rice & Solvent Industries Pvt. ... on 24 January, 2022
IN THE INCOME TAX APPELLATE TRIBUNAL
"A" BENCH, AHMEDABAD
(THROUGH VIRTUAL COURT)
BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER &
Ms. MADHUMITA ROY, JUDICIAL MEMBER
M.A. No.392/Ahd/2019
(In ITA No. 497/Ahd/2016)
(Assessment Year: 2011-12)
ITO Vs. Janki Rice and Solvent
Ward-2(1)(2), Inds Pvt. Ltd.
Ahmedabad Plot No. 35/09, C/o Siddhi
Vinayak Agro Ltd.,
Near Reliance Petrol
Pump, Ahmedabad
[PAN No.AACCJ0520D]
(Appellant) .. (Respondent)
Respondent by : Shri Manish Shah, AR
Appellant by : Shri S. S. Shukla, Sr. DR
Date of Hearing 07/01/2022
Date of P ronounce ment 24/01/2022
ORDER
PER Ms. MADHUMITA ROY - JM:
In the instant Miscellaneous Application the Revenue has prayed for rectification of the order passed by us on 14.08.2019 dismissing the appeal due to low tax effect. According to Revenue the tax effect exceeds Rs. 50 lakhs. -2-
MA No.392/Ahd/2019(In ITA No.497/A/16) ITO vs. Janki Rice and Solvent Inds Pvt. Ltd.
Asst.Year - 2011-12
2. It appears that the tax effect is only Rs. 41,44,991/- as per calculation made by the Department. Hence, the Miscellaneous Application is dismissed.
3. In the result, Misc. Application filed by the Revenue is dismissed.
This Order pronounced in Open Court on 24/01/2022
Sd/- Sd/-
(WASEEM AHMED) (Ms. MADHUMITA ROY)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Ahmedabad; Dated 24/01/2022
TANMAY, Sr.PS
आदे श क त ल प अ े षत/Copy of the Order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent.
3. संबं धत आयकर आय
ु त / Concerned CIT
4. आयकर आय
ु त(अपील) / The CIT(A).
5. वभागीय त न ध, आयकर अपील!य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6. गाड' फाईल / Guard file.
आदे शानुसार/ BY ORDER, स या पत त //True Copy// उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील य अ धकरण, अहमदाबाद / ITAT, Ahmedabad
1. Date of dictation 13/01/22
2. Date on which the typed draft is placed before the Dictating Member 17/01/2022
3. Other Member...
4. Date on which the approved draft comes to the Sr.P.S./P.S ... /01/2022
5. Date on which the fair order is placed before the Dictating Member for pronouncement...
6. Date on which the fair order comes back to the Sr.P.S./P.S 24/01/2022
7. Date on which the file goes to the Bench Clerk 24/01/2022
8. Date on which the file goes to the Head Clerk..........................................
9. The date on which the file goes to the Assistant Registrar for signature on the order..........................
10. Date of Despatch of the Order..................