Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 26 April, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-04-2022 List along with CRA No.6846/2018.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
sh
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HUSHMAT
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Date: 2022.04.26
17:25:45 IST