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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 26 April, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-04-2022 List along with CRA No.6846/2018.



                             (SUJOY PAUL)                                       (DWARKA DHISH BANSAL)
                                JUDGE                                                  JUDGE

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Date: 2022.04.26
17:25:45 IST