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[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(8)(A) in Canara Bank (Employees') Pension Regulations, 1995

(A)has no professional qualifications and the matters in respect of which the practice is to be set up or is carried on are relatable to his official knowledge or experience; or