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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(3) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(3)[ The State Government shall, by notification published in the Official Gazette, call upon the Principals or Heads of Colleges or Institutions affiliated to or, as the case may be, recognised by, a statutory University in the State of Maharashtra, and Teachers of such Colleges or Institutions to elect from amongst themselves, two members each as required by clause (d) of sub-section (1) of section 3A.] [Sub-rule (3) was added by G.N. of 20.12.1997.]