Section 7(3) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942
(3)All tickets other than complimentary ticket, before they are issued shall, with their counterfoils, be bound in booklets containing multiples of not less than ten tickets :Provided that the Collector may, subject to such conditions as he may impose, exempt a proprietor of an entrainment from this sub-rule.
