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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(8) in Assam Opium Rules

(8)Excise Officer and vendor to be informed when a pass is cancelled. - When a pass is cancelled for any reason or an order is issued directing that a pass should be cancelled, the Circle Excise Officer and the licensed vendor of the shop for which the pass was valid shall be informed immediately.