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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(v) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(v)Statement and calculation sheets with regard to the plot area, floor wise details of spaces under various categories like apartment or office spaces, lobby circulation, staircase, lift, mezzanine space, balconies and details of such area which are to be exempted from calculation of floor area ratio, and;