Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Maharashtra - Subsection Section 3A(4) in The Maharashtra Employment Guarantee Act, 1977 (4)Every Scheme made under this Act shall be laid, as soon as may be, after it is made, before each House of the State Legislature.
