Section 27(3) in The Motor Vehicles (Driving) Regulations, 2017
(3)In a case of utmost emergency like saving a human life, warding off serious damage to health of a person, prevent commission of a crime or damage to essential services or fight a fire, the driver of the emergency vehicle with the multi-toned horn and the multi-coloured flasher operating may, with utmost care, responsibility and caution-i. cross a red traffic light;ii. exceed the specified speed limit;iii. drive on a highway hard shoulder; andiv. drive in either direction on a "NO ENTRY" or a "One Way" street.
