Section 2 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018
2. Amendment of Section 8 of U.P. Act No. 8 of 2002.
- In Section 8 of the King George's Medical University, Uttar Pradesh Act, 2002, hereinafter referred to as the principal Act, after clause (a), the following clause shall be inserted, namely -"(b) The Pro Vice-Chancellor, if any;"
