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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(7)(h) in The Delhi Co-operative Societies Rules, 2007

(h)In case of co-operative housing societies the details of members enrolled, resigned and expelled and detail of the decisions of the committee and refund of dues or contribution of such members and list of members with their addresses;