Section 3(1)(m) in Assam Shops and Establishments Act, 1971

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State of Assam - Subsection

Section 3(1)(m) in Assam Shops and Establishments Act, 1971

(m)shops or stalls in any public exhibition or show so far as such shops or stalls deal in retail trade which is solely subsidiary or ancillary to the main purposes of such exhibition or show ;

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State of Assam - Subsection

Section 3(1)(m) in Assam Shops and Establishments Act, 1971