Supreme Court - Daily Orders
Sr. Senior Superintendent Of Post ... vs Gursewak Singh on 21 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
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ITEM NO.3 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.41829/2018
(Arising out of impugned final judgment and order dated 01-12-2017
in LPA No. 1612/2017 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SENIOR SUPERINTENDENT OF POST OFFICES
DEPARTMENT OF POST AND TELEGRAPHS,
FARIDKOT (PUNJAB) Petitioner(s)
VERSUS
GURSEWAK SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.167030/2018-CONDONATION OF
DELAY IN FILING; and, IA No.167032/2018-EXEMPTION FROM FILING O.T.)
WITH
Diary No.41825/2018 (IV-B)
(FOR ADMISSION and I.R.; IA No.178226/2018-CONDONATION OF DELAY IN
FILING; IA No.178236/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.178233/2018-EXEMPTION FROM FILING O.T.)
Date : 21-02-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. R. Balasubramanian, Adv.
Mr. V.V.V. Pattabhiram, Adv.
Mr. P.V. Yogeswaran, Adv.
Nachiketa Joshi, Adv.
Mr. Vaibhav Chadha, Adv.
Mr. Risabh Jain, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Bharat Sangal, AOR (Amicus Curiae)
Ms. Babita Kushwaha, Adv.
Ms. Isha Gupta, Adv.
Signature Not Verified
Ms. Anindita Deka, Adv.
Digitally signed by
MUKESH KUMAR
Date: 2019.02.21
17:11:55 IST
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Vikramjit Banerjee, learned ASG in support of the petitions and Mr. Bharat Sangal, learned Amicus Curiae for the respondent(s).
Order reserved.
The parties are at liberty to file written submissions, if any, within a week.
We express our sincere gratitude for the assistance rendered by Mr. Bharat Sangal, learned Amicus Curiae.
(MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER