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State of Kerala - Section

Section 173 in Kerala Factories Rules, 1957

173. Danger due to effluents.

(a)Adequate precautions shall be taken to prevent the mixing of effluents which may cause dangerous or poisonous gases to be evolved.
(b)Effluents which may contain or give rise in the presence of other effluents to such gases shall be provided with independent drainage systems to ensure that they may be trapped and rendered safe.