Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(h) in The Alliance University Act, 2010 (h)“Company” means Alliance Business School Private Limited, which is a Company and to be registered under section 25 of the Companies Act, 1956 or any other Company formed and registered by the Promoters under section 25 of the Companies Act, 1956;
