Section 16(16) in Karnataka Project Sindhanur to Kushtagi via Tavar ra on Sindhanur-Hemmadaga State Highway-30 for a length - 75.00 km. ollection of Road Toll or User Fee (Determination of Rates and Collection Rules, 2018 for State Highways, Standalone Structures
16.2On and from the date of expiry of the agreement specified under sub-rule 3.1, the fee levied shall be collected by the State Government or the Executing Authority, as the case may be through its own officials or through agency/contractor on its behalf.
