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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(5)Construction of watercourses Restrictions on. - Not to construct or alter any canal, watercourses or drainage channel upon the land without the permission of a competent Canal Officer.