Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 701] [Entire Act] Bengal Presidency - Subsection Section 701(g) in Police Regulations, Bengal , 1943 (g)All arrangements as regards carriage shall devolve upon the officer to whom the escort is supplied, and shall not in any way form part of the duty of the police. [See regulation 703(b)].
