Bombay High Court
Liberty Oil Mills Ltd vs Brs Refineries Pvt Ltd And Anr on 9 July, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 09th July, 2019 FOR DIRECTION :
82 COMIP/894/2017 ) Ms. Srishti P. I/b. Asian Patent Law, ) Advocate for Plaintiffs.
) ) Ms. Sunita Chavan, Advocate for ) Defendants.
) ) P.C. : Ld. Advocate for Plaintiffs filed Affidavit ) of Service. It is taken on record.
)
) Ld. Advocate appearing for Defendants
) undertakes to file Vakalatnama on
) behalf of Defendants. Undertaking is
) accepted.
)
) Defendants to file written statement on
) or before 17.09.2019, failing Suit
) against Defendants will be transferred to
) the list of Undefended Suits.
Date : 09.07.2019 Prothonotary & Senior Master
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