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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(2)The interim compensation paid under sub-section (1) shall be deemed to be a part of and shall be adjusted against the total amount of compensation determined and payable under this Act.