Jammu & Kashmir High Court
J And K Bank Small Scale Inds. Dev. Corpn. ... vs Acit Range-1 Jammu on 10 December, 2018
Bench: Chief Justice, Tashi Rabstan
Regular List
Sr. No. 22
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
ITA No. 9/2008
Date of Order: 10.12.2018
J and K Bank Small Scale Inds. Dev. Corpn. Ltd. Vs. ACIT Range-1 Jammu
Coram:
Hon'ble The Chief Justice
Hon'ble Mr. Justice Tashi Rabstan, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr.Virender Bhat, Advocate.
For the Respondent(s) : Mrs.Aruna Thakur and Mr. Suraj Singh Wazir,
Advocates.
Learned counsel for the appellant seeks time to place on record the written submissions which would include the list of relevant dates before us. The same shall be positively filed within one week from today.
List on 26th of February, 2019.
(Tashi Rabstan) (Gita Mittal)
Judge Chief Justice
Jammu
10.12.2018
Surinder