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Madhya Pradesh High Court

Santosh Singh Thakur vs The State Of Madhya Pradesh on 4 July, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 MCRC-12250-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 12250 of 2024 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) CRR/02133/2023 Dated : 04-07-2024 Ms. Indu Pandey - Advocate for the applicant.

Shri N. K. Chourasiya - Govt. Advocate for the State.

As prayed, list this matter in the third week of July, 2024.

(VISHAL DHAGAT) JUDGE AD/ Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 7/5/2024 11:39:23 AM