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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(2)The Government, under sub-section (3) of Section 3, shall notify any other area either excluding or including to such development area as notified under sub-sections (1) and (2) of Section 3 as and when required.