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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(1)(ii) in Poona University Act, 1974

(ii)[ the Director of Accounts and Treasuries, Maharashtra State, or his nominee not below the rank of Deputy Director of Accounts and Treasuries;] [Substituted by Maharashtra 32 of 1978, S. 12(b).]