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State of West Bengal - Section

Section 79 in The West Bengal Factories Rules, 1958

79. Cash equivalent.

- The cash equivalent of the advantage accruing through the concessional sale to a worker of foodgrains and other article shall be computed at the end of every wage period fixed under the provisions of the Payment of Wages Act, 1936.Rules prescribed under sub-section (5) of section 59 and section 112.