Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 465] [Entire Act] Union of India - Section Section 48 in The Code of Civil Procedure, 1908 48. Execution barred in certain cases .- [ Repealed by the Limitation Act, 1963 (36 of 1963), section 28 (w.e.f. 1-1-1964).]Transferees and legal representatives
