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[Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(9)(a) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(a)district of Pithoragarh, Almora, Chamoli, [Uttarkashi, Rudraprayag, Champavat, Bageshwar and Tehri Garhwal] [Substituted by section 6 (i) of U.P. Act No. 5 of 1999];