Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 123A(i) in The U.P. Co-operative Societies Act, 1965

(i)to assist member co-operative societies in regular conduct of general meetings;