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[Cites 0, Cited by 0] [Section 203] [Entire Act]

Greater Bengaluru City Corporation -

Section 203(6) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(6)The Director of Urban Land Transport shall prepare Annual Report ofthe operation of the Fund and furnish the report to the Government for layingbefore each House of the State Legislature. Audit report and compliance in this