Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388(19)] [Section 388] [Entire Act] State of Odisha - Subsection Section 388(19)(c) in Orissa Municipal Act, 1950 (c)for licensing and controlling brokers, commission agents, weighmen and measures practising their calling in markets;