Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 205 in Regular Licence under Haryana Electricity Regulatory Reforms Act

205. Objection.

- First, PHD CCI raised the same objection as the seventh objection raised by Gurgaon CCI in relation to the Transmission and Bulk Supply Licence. This is not repeated here.