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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Distillery Rules, 1995

(2)The minimum fermentation and distillation efficiencies and recovery of alcohol from Molasses or any other base shall be as under-
(a) Fermentation efficiency 84% of fermentable sugar present in Molasses.
(b) Distillation efficiency 97% of Alcohol present in wash.
(c) Minimum Recovery of Alcohol 52.5 Alcohol litres or 91.8 proof litres per quintal offermentable sugar present in the Molasses or any other base usedfor production of Alcohol.