Bombay High Court
Fortpoint Automotive Private Limited vs The State Of Maharashtra And Anr on 21 November, 2022
Author: Gauri Godse
Bench: Nitin Jamdar, Gauri Godse
TRUPTI
SADANAND Trupti 1 4-5 & 7.doc
BAMNE
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by TRUPTI ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND
BAMNE
Date: 2022.11.24
WRIT PETITION NO. 2858 OF 2021
11:08:44 +0530
Fortpoint Automotive Private Limited ... Petitioner
Versus
The State of Maharashtra & Anr. ... Respondents
WITH
WRIT PETITION NO. 2877 OF 2021
Fortpoint Automotive Private Limited ... Petitioner
Versus
The State of Maharashtra & Anr. ... Respondents
WITH
WRIT PETITION NO. 322 OF 2022
Fortpoint Automotive Private Limited ... Petitioner
Versus
State of Maharashtra & Anr. ... Respondents
......
Mr.Ishaan Patkar i/b.Alaksha Legal for the Petitioner in all Petitions.
Ms. Jyoti Chavan, AGP for the State.
......
CORAM : NITIN JAMDAR AND
GAURI GODSE, JJ.
DATE : 21 NOVEMBER 2022
P.C. :
Place these petitions on board on 28 November 2022 along with a group of petitions bearing no. writ petition no. 2512 of 2021 and other connected writ petitions under the caption "For Directions".
(GAURI GODSE, J.) (NITIN JAMDAR, J.)