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Bombay High Court

Fortpoint Automotive Private Limited vs The State Of Maharashtra And Anr on 21 November, 2022

Author: Gauri Godse

Bench: Nitin Jamdar, Gauri Godse

TRUPTI
SADANAND           Trupti                              1               4-5 & 7.doc
BAMNE

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by TRUPTI                      ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND
BAMNE
Date: 2022.11.24
                                    WRIT PETITION NO. 2858 OF 2021
11:08:44 +0530
                   Fortpoint Automotive Private Limited              ...        Petitioner
                        Versus
                   The State of Maharashtra & Anr.                   ...        Respondents

                                                 WITH
                                 WRIT PETITION NO. 2877 OF 2021
                   Fortpoint Automotive Private Limited   ... Petitioner
                        Versus
                   The State of Maharashtra & Anr.        ... Respondents

                                               WITH
                                    WRIT PETITION NO. 322 OF 2022
                   Fortpoint Automotive Private Limited             ... Petitioner
                         Versus
                   State of Maharashtra & Anr.                      ... Respondents
                                                  ......
                   Mr.Ishaan Patkar i/b.Alaksha Legal for the Petitioner in all Petitions.
                   Ms. Jyoti Chavan, AGP for the State.
                                                  ......
                               CORAM :           NITIN JAMDAR AND
                                                 GAURI GODSE, JJ.
                                  DATE :          21 NOVEMBER 2022

                   P.C. :

Place these petitions on board on 28 November 2022 along with a group of petitions bearing no. writ petition no. 2512 of 2021 and other connected writ petitions under the caption "For Directions".

(GAURI GODSE, J.) (NITIN JAMDAR, J.)