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Delhi High Court - Orders

Vikram Goel vs Suchi Goel on 10 December, 2020

Author: Anu Malhotra

Bench: Anu Malhotra

                $~34
                *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                +      CRL.M.A. 17140/2020 in CRL.M.C. 4551/2019

                       VIKRAM GOEL                                             ..... Applicant

                                             Through:    Mr.Faheem Shah, Advocate.
                                                    Versus

                       SUCHI GOEL                                               .....Respondent

                                             Through:    None.


                       HON'BLE MS. JUSTICE ANU MALHOTRA
                                                    ORDER

% 10.12.2020 (hearing through Video Conferencing) CRL.M.A. 17140/2020 in CRL.M.C. 4551/2019 The matter was indicated to be listed for 23.03.2020 when it could not be taken up apparently in view of the prevailing pandemic and has been re-notified for 11.02.2021 and is now taken up on CRL.M.A.17140/2020 filed on behalf of the applicant/petitioner seeking clarification and appropriate orders submitting inter alia to the effect that the applicant seeks to bring forth the aspects considered on 19.12.2019.

Inter alia it has been submitted on behalf of the applicant by the learned counsel for the applicant that the matter in the circumstances, in as much as, it seeks the clarification qua proceedings of 19.12.2019 though not averred in the application CRL.M.A.17140/2020 in relation to the aspect of directions for the payment of the school fees of the minor child of the petitioner and the respondent by the petitioner, and that thus Signature Not Verified the matter be placed before Hon'ble Mr.Justice Manoj Kumar Ohri with it Digitally Signed By:SUMIT GHAI Signing Date:11.12.2020 16:05:46 This file is digitally signed by PS to HMJ ANU MALHOTRA.

having been submitted that the respondent has since been served with the notice of the application, the copy of the proof of service is placed at page 20 of the petition.

In the interest of justice, subject to the orders of the Hon'ble the Chief Justice, the proceedings of the present petition along with CRL.M.A.17140/2020 be placed before Hon'ble Mr.Justice Manoj Kumar Ohri for the date 14.12.2020.

ANU MALHOTRA, J DECEMBER 10, 2020 'neha chopra' Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:11.12.2020 16:05:46 This file is digitally signed by PS to HMJ ANU MALHOTRA.