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Bengal Presidency - Section

Section 1 in The Bengal Criminal Law (Arms And Explosives) Act, 1932

1. Short title and extent. -

(1)This Act may be called the Bengal Criminal Law (Arms and Explosives) Act, 1932.
(2)It extends to the whole of [West Bengal] [Words substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order. 1948.].