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Madhya Pradesh High Court

Jaypal vs The State Of Madhya Pradesh on 10 July, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 5134 of 2023 (JAYPAL Vs THE STATE OF MADHYA PRADESH) Dated : 10-07-2023 Shri Amit Yadav, learned counsel for the appellant.

Shri Gaurav Singh Chouhan, learned Government Advocate for the State.

Learned counsel for the State prays for and is granted two weeks' time to file rely.

List after two weeks.





                             (S. A. DHARMADHIKARI)                                            (HIRDESH)
                                      JUDGE                                                     JUDGE

                          vidya




Signature Not Verified
Signed by: SREEVIDYA
Signing time: 7/11/2023
3:38:41 PM