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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1)(ii) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(ii)in the case of young person, at the rate of one day for every fifteen days of work performed by him during the previous calendar year.