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State of Maharashtra - Section

Section 118 in Maharashtra Cinemas (Regulation) Rules, 1966

118. Smoking prohibited.

- No person shall smoke and no holder of a cinema licence or his nominated manager or managers shall permit smoking in the auditorium during a performance.[Such prohibition shall not apply to persons sitting in their cars in the premises of a drive-in-cinema.] [Inserted, by G. N. of 17.7.1974.]