Section 13 in The Bihar Kendu Leaves (Control of Trade) Act, 1973
13. Delegation of power.
- The State Government may by Notification in the Official Gazette, delegate any of its powers or function under this Act to any officer not below the rank of an Assistant Conservator of Forests who shall exercise or perform the same, subject to such conditions and restrictions, if any, as the State Government may specify in the notification.
