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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Punjab - Subsection

Section 168(i) in The Punjab Motor Vehicles Rules, 1989

(i)have body either of a station wagon or a box type or hackney carriage type as approved by the State Transport Authority soundly constructed to the satisfaction of the registering authority and shall be securely fastened to the frame of the vehicle and there shall be adequate arrangements for protection of passengers from sun, wind and rain;