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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(iii) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(iii)buildings consisting of shops, rooms, rest sheds, carnages, market stalls, canteens, hotels, lodging houses and other permanent buildings for which rent is payable monthly or for a longer period;