Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(b)The applicant or its principal officer shall, if so required, appear before the Authority for a personal representation in connection with an application.