Supreme Court - Daily Orders
Sanjaybhai Jivanlal Patel vs The State Of Gujarat on 22 November, 2019
Bench: Indu Malhotra, Ajay Rastogi
ITEM NO.34 COURT NO.17 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos.10387-10388/2019
(Arising out of impugned final judgment and order dated 10-07-2019
in SCRA No. 8790/2016 26-07-2019 in SCRA No. 8790/2016 passed by
the High Court of Gujarat at ahmedabad)
SANJAYBHAI JIVANLAL PATEL Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.174447/2019-EXEMPTION FROM FILING
O.T.)
Date : 22-11-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Anip Sachthey, Sr. Adv.
Mr. Ashok Parekh, Adv.
Ms. Anjali Chauhan, Adv.
Mr. Ankur Gupta, Adv.
Ms. Ria Sachthey, Adv.
Ms. Kalpna Chauhan, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Matter is adjourned for one week.
(RASHMI DHYANI) (K. RAMA KRISHNA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.11.28 11:30:20 IST Reason: