Madhya Pradesh High Court
Bhaichand vs State Of M.P. on 1 August, 2024
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-21836-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 21836 of 2024 (BHAICHAND Vs STATE OF M.P. AND OTHERS ) Dated : 01-08-2024 Due to paucity to time, the matter could not be taken up.
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(VIJAY KUMAR SHUKLA) JUDGE Sourabh Signature Not Verified Signed by: SOURABH YADAV Signing time: 01-08-2024 16:31:08