Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Punjab - Subsection Section 43(1) in Punjab Transparency in Public Procurement Act, 2019 (1)The State Government shall set up and maintain a State Public Procurement Portal accessible to the public for posting matters relating to public procurement.
