Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] Union of India - Subsection Section 102(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (3)A record of all cases of accidents and sickness treated at the ambulance room shall be kept and produced to the inspector on demand.
