Punjab-Haryana High Court
Manjit Singh Malik And Ors vs Union Of India And Anr on 21 March, 2023
Neutral Citation No:=2023:PHHC:055033
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
212/367
CWP-18868-2018
Date of decision: 21.03.2023
MANJIT SINGH MALIK AND OTHERS
...Petitioners
V/s
UNION OF INDIA AND ANOTHER
...Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present: Mr. Naveen Kumar, Advocate
for the petitioners.
Mr. Satya Pal Jain, Additional Solicitor General of India
with Mr. Arun Gosain, Sr. Panel Counsel, for the
respondent/UOI.
****
VINOD S. BHARDWAJ, J. (ORAL)
For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER"
of even date.
(VINOD S. BHARDWAJ) 21.03.2023 JUDGE manisha Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:055033 1 of 1 ::: Downloaded on - 10-06-2023 07:30:02 :::