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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(u) in Vinayaka Missions Sikkim University Act, 2008

(u)to recognize examinations or period of study (whether in full or in part of other University, institutions or other places of Higher learning as equivalent to examinations or periods of studies in the universities and to withdraw such recognition at any time ;