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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(17) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

17.0Penalties.- 17.1 Any person who commits a breach of any regulations shall be liable to pay a penalty of Rupees Twenty Thousand and if the breach continues, a further penalty of Rupees Two Thousand per day or part thereof for period during which the said breach continues to the Mumbai Port Trust. The penalty as aforesaid shall be in addition to any action that may be taken under the applicable port regulations.